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State of Madhya Pradesh - Section

Section 32 in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

32. Faculties.

(1)The University shall have such Faculties as may be prescribed by the Statutes.
(2)Each Faculty shall consist of such members and shall have such powers and perform such duties as may be prescribed by the Statutes.
(3)There, shall be a Dean for each Faculty who shall be appointed by the Vice- Chancellor in such manner and for such period as may be prescribed by the Statutes.