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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(d) in The Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963

(d)"Registrar" means the Registrar as defined in the Maharashtra Co-operative Societies Act, 1960, (Maharashtra XXIV of 1961) or, as the case may be, in the Companies Act, 1956;