Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] NCT Delhi - Subsection Section 4(1) in The Delhi Prohibition of Smoking and Non-Smokers Health Protection Act, 1996 (1)The Government may, by notification in the Official Gazette, authorise one or more persons who shall be competent to act under this Act.
