Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 216(4)] [Section 216] [Entire Act]

State of Tamilnadu - Subsection

Section 216(4)(iii) in Chennai City Municipal Corporation Act, 1919

(iii)if the proposed street is not designed so as to connect at one end with a street which is already open.