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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(2) in The Madhya Pradesh State Warehousing Corporation (Apportionment of assets, rights and liabilities) Order, 2006

(2)With the formation of Madhya Pradesh Warehousing and Logistics Corporation by the Government of Madhya Pradesh with effect from the 31st March, 2003, the Madhya Pradesh State Warehousing Corporation is deemed to have ceased to do business from the date of dissolution i.e. 1st day of October, 2002, but remained in suspended animation thereafter till the finalization and adoption of accounts for the year 2000-01, 2001-02 and 2002-03 till the formation of new Corporation namely Madhya Pradesh Warehousing and Logistics Corporation by Madhya Pradesh Government viz. 31st March, 2003.