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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3) in Railway Passengers (Cancellation Of Ticket And Refund Of Fare) Rules, 1998

(3)Where the train journey is dislocated en route due to bandhs, agitations or rail roko, fare for travelled portion shall be retained and the balance amount of ticket shall be refunded as the fare for untravelled portion, without levying any cancellation charges.