Section 67(2)(k) in The Bombay Shops and Establishments Act, 1948

[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Gujarat - Subsection

Section 67(2)(k) in The Bombay Shops and Establishments Act, 1948

(k)the registers and records to be maintained and notices to be displayed under section 62;

(kk)[ the other particulars to be contained in an identity card under sub-section (2) of section 62A; [These clause was inserted by Gujarat 26 of 1977, section 13 (i)]

(kkk)the size of, the manner of painting of, and the particulars to be contained in, the signboard to be displayed under section 62B;]

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State of Gujarat - Subsection

Section 67(2)(k) in The Bombay Shops and Establishments Act, 1948