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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(69) in The Income Tax Act, 2025

(69)"manufacture", with its grammatical variations and cognate expressions, means a change in a non-living physical object or article or thing—
(a)resulting in transformation of the object or article or thing into a new and distinct object or article or thing having a different name, character and use; or
(b)bringing into existence of a new and distinct object or article or thing with a different chemical composition or integral structure;