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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(e) in The M.P. Boiler Attendants' Rules, 1958

(e)two copies of recent bust photographs (size 2" x 2-¼ ) one of which shall bear the signature or the thumb impression of the applicant on the back.