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State Consumer Disputes Redressal Commission

The Branch Manager, National Insurance ... vs Mr. Joy Narayan Dutta on 30 June, 2008

  
 
 
 
 
 
 D R A F T




 

 



 

State Consumer Disputes Redressal
Commission 

 

West Bengal 

 

BHABANI BHAVAN
(GROUND FLOOR)

 

31, BELVEDERE ROAD,
ALIPORE

 

KOLKATA  700 027

 

  

 

S.C. CASE NO. : 324/A/2007  

 

  

 

DATE OF FILING : 19.9.2007 DATE OF FINAL ORDER:30.06.2008  

 

  

 APPELLANTS/COMPLAINANTS 

 The Branch Manager

 

National Insurance Company Limited 

 

26/3/1, Sahid Surya Sen Road 

 

P.o. Berhampore 

 

Dist. Murshidabad 

 

West Bengal. 

 

  

 

 RESPONDENTS/O.P.S  

 

1.
                

Mr. Joy Narayan Dutta Vill. & P.O. Nagar P.S. Khargram Dist. Murshidabad West Bengal.

2.                 The Branch Manager State Bank of India Nagar Branch P.S. Khargram Vill. & P.O. Nagar Dist. Murshidabad West Bengal.

BEFORE : HONBLE JUSJTICE MR. A.CHAKRABARTI, PRESIDENT   FOR THE PETITIONER / APPELLANT : MR. S.N.DUTTA, ADVOCATE FOR THE RESPONDENT / O.P.S.: MD. M. ALI, ADVOCATE (RES. NO. 1) MR. G.GUPTA ROY, ADVOCATE (RES.

NO. 2)   : O R D E R :

HONBLE JUSTICE MR. A.CHAKRABARTI, PRESIDENT This Appeal was heard along with Appeal No. SC/322/A/2007 as the Ld. Advocates for both sides contended that the issues involved in both the Appeals are identical and no separate consideration is required and, therefore, no separate argument was being advanced. Thus, in view of our judgement of date in SC/322/A/2007, this Appeal is also allowed and the impugned judgement is set aside and the complaint is dismissed. No order as to cost.
PRESIDENT