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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(29) in The Bharathiar University Act, 1981

(29)to accept, on behalf of the University, endowments, bequests, donations, grants and transfers of any movable and immovable properties made to it:Provided that, all such endowments, bequests, donations, grants and transfers shall be reported to the Senate at its next meeting;