Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Maharashtra - Subsection

Section 95(b) in The Maharashtra Prohibition Act

(b)vexatiously and unnecessarily seizes the property of any person of the pretence of seizing or searching for anything liable to confiscation under this Act; or