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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(xvii) in The National Co-Operative Development Corporation Act, 1962

(xvii)[four members] [The words 'three members' substituted by Act 45 of 2002 ] representing national level organisations engaged or interested in the promotion and development of co-operative programmes, to be nominated by the Central Government;