Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Karnataka - Subsection

Section 58(28A) in Karnataka Municipal Corporations Act, 1976

(28A)[vital statistics including registration of births and deaths; [Inserted by Act 35 of 1994 w.e.f.1.6.1994.]