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[Cites 0, Cited by 0] [Section 15(7)] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(7)(c) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

(c)the rate of dearness allowance shall be based on the increased or the decreased amount, as the case may be, of subsistence allowance admissible under clause (a) and (b).