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[Cites 0, Cited by 2] [Section 102(1)] [Section 102] [Entire Act]

State of West Bengal - Subsection

Section 102(1)(b) in West Bengal Co-operative Societies Act, 2006

(b)between member, past member or a person claiming through a member, past member or deceased member representing through heirs or legal representatives and the Co-operative society, its board or any officer, agent or employees of the Co-operative society or liquidator, past or present; or