Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Bihar - Subsection Section 25(3) in The Bihar Beedi and Cigar Workers (Conditions of Employment) Rules, 1968 (3)If an employee loses his Leave Book, the employer shall provide him with duplicate copy on payment of six paise.
