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State of Maharashtra - Section

Section 17 in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964

17. Owners not to install tanks for storing water.

- No owner of a premises shall install any tanks for storing water from unmetered attachment to the Water Main without the sanction of the Executive Engineer. The owner who installs any tanks without such sanction shall be charged for taking water in an unauthorised manner from the date of the previous verification of his taps.