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[Cites 0, Cited by 0] [Section 760(2)] [Section 760] [Entire Act]

State of Uttar Pradesh - Subsection

Section 760(2)(b) in Rules under the United Provinces Excise Act, 1910

(b)For wastage under clause(b) of sub-rule (1) above, if-
(i)in patent stills up to a maximum of 2.0 per cent.
(ii)in post-stills up to maximum of 2.5 per cent.