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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(6) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(6)Any person who commits a breach of any of sub-rules (1) to (5) shall be punishable with fine which may extend to two hundred and fifty rupees.Explanation. - In this rule, 'police officer' means the officer in-charge of a police station.