Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 1 in The Bombay Extension of Laws to Non-Scheduled (Partially Excluded) Areas Act, 1954 1. Short title. - This Act may be called the Bombay Extension of Laws to non-scheduled (partially excluded) Areas Act, 1954.
