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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttarakhand - Subsection

Section 15(4) in Irrigation Department, Uttaranchal Service of Revenue Subordinate Cadre (Group 'B' and 'C') Rules, 2003

(4)The Committee shall prepare a list of the names of qualifying candidates according to date of birth, keeping below the names who are already on list, with the details in the following order :A- NameB- Father's NameC- Date of BirthD- Academic QualificationE- Permanent AddressF- Other Details, if any