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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Odisha - Subsection

Section 46(2)(b) in Orissa Zilla Parishad Election Rules, 1994

(b)if satisfied that in view of the large number of polling station or places involved in booth capturing the result or the election is likely to be affected, or that booth capturing had affected counting of votes in such a manner as to effect the result of the election countermand the election in that constituency.