Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 19 in The M.P. Horse Sickness Act, 1960 19. Keeping or grazing infective horse prohibited. - No person shall keep or graze in an open or unenclosed land to which other persons have a right to access for their animals, any horse which he knows to be infective.
