[Cites 0, Cited by 0]
[Section 264]
[Entire Act]
State of Rajasthan - Subsection
Section 264(1) in The Rajasthan Revenue Courts Manual, 1956
| Judgment Deposition Decree | Any other paper except book, register, map or plan etc. orany extract thereof for documents mentioned in rule. | ||||
| Ordinary copy | 100 | 100 | 100 | 100 | 100 |
| Urgent copy | 200 | 200 | 200 | 200 | 200 |