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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Odisha - Subsection

Section 101(3) in The Orissa Municipal Employees' Pension Rules, 1989

(3)After payment of the arrears of the pension, the pension payment order should be returned to the Administrator of the Central Pension Fund with a report of the date of the death of the pensioner.