Jammu & Kashmir High Court
Tejbir Singh vs Javed Ahmed Shah on 10 November, 2025
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
S. No. 58
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CPSW No. 275/2014 in
SWP No. 2091/2013
Tejbir Singh .....Appellant(s)/Petitioner(s)
Q
Through: Mr. Anil Khajuria, Advocate
Vs
Javed Ahmed Shah, M.D J.A.K.F.E.D ..... Respondent(s)
Through: Mr. P.D. Singh, Dy. A.G
Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
10.11.2025
1. Adjourned at request of the learned counsel for the petitioner.
2. Await appearance.
3. List on 17.12.2025.
Javed Iqbal Wani) ( Judge Jammu 10.11.2025 Rahul Sharma