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Jammu & Kashmir High Court

Tejbir Singh vs Javed Ahmed Shah on 10 November, 2025

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                          S. No. 58

    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

CPSW No. 275/2014 in
SWP No. 2091/2013

Tejbir Singh                                        .....Appellant(s)/Petitioner(s)

Q
                        Through: Mr. Anil Khajuria, Advocate
                   Vs
Javed Ahmed Shah, M.D J.A.K.F.E.D                              ..... Respondent(s)
                        Through: Mr. P.D. Singh, Dy. A.G
Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                                      ORDER

10.11.2025

1. Adjourned at request of the learned counsel for the petitioner.

2. Await appearance.

3. List on 17.12.2025.

Javed Iqbal Wani) ( Judge Jammu 10.11.2025 Rahul Sharma