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Union of India - Section

Section 19 in The Aircraft (Security) Rules, 2011

19. Entry into Security restricted area.

(1)The Aircraft operator shall make arrangement for movement of person and vehicles to and from the Aircraft in Security restricted areas at each aerodrome.
(2)Before granting access to Security restricted areas, the Aviation Security group shall screen every person, vehicle, baggage, belongings or supplies.
(3)The entry of vehicles in the Security restricted area shall be permissible after obtaining entry permit or special permission from the Commissioner.