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[Cites 0, Cited by 0] [Section 17A(2)] [Section 17A] [Entire Act]

Union of India - Subsection

Section 17A(2)(a) in Maintenance of Internal Security Act, 1971

(a)in Section 10, for the words "shall, within thirty days", the words "may, at any time prior to but in no case later than three months before the expiration of two years" shall be substituted;