Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(8) in International Financial Services Centres Authority (Manner of Payment and Receipt of Premium) Regulations, 2022 (8)the risk may be assumed without payment of premium in advance on insurances accepted under automatic reinsurance contracts;
