Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(iv) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995 (iv)allowances to the extent they count for Provident Fund, house rent allowance, gratuity and for refixation of salary on promotion:]
