Rajasthan High Court - Jaipur
Hoshiyar@Toni S/O Pramod Singh B/C ... vs State Of Rajasthan Through Pp on 23 July, 2018
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail No. 8228/2018
1. Hoshiyar@toni S/o Pramod Singh B/c Rajput , R/o
Tatarpur, Police Station Tatarpur, Tehsil Mundawar, Distt.
Alwar (Raj.) (At Present In Sub Jail Kishangarhbas, Distt.
Alwar)
2. Khemendra @ Hemendra Singh S/o Mangtu B/c Rajput ,
R/o Naruka Basai, Police Station Hasora, Tehsil Bansoor,
Distt. Alwar (Raj.) (At Present In Sub Jail Kishangarhbas,
Distt. Alwar)
3. Dinesh Kumar @ Sonu S/o Pooran Chand B/c Darji , R/o
Tatarpur, Police Station Tatarpur, Tehsil Mundawar, Distt.
Alwar (Raj.) (At Present In Sub Jail Kishangarhbas, Distt.
Alwar)
----Petitioners
Versus
State Of Rajasthan Through Pp , Jaipur
----Respondent
Connected With
S.B. Criminal Miscellaneous Bail No. 8229/2018
Ravindra S/o Shri Meer Singh B/c Jat , R/o Sirohi Bahali Nangar
Chaudhary, Haryana. At Present In Sub Jail, Kishangarh Bas
Distt. Alwar.
----Petitioner
Versus
State Of Rajasthan Through Pp , Jaipur
----Respondent
S.B. Criminal Miscellaneous Bail No. 8230/2018
Lekhram S/o Rampal B/c Gurjar , R/o Chudla, Tehsil Mundawar,
Police Station Harsora, Distt. Alwar (Raj.) (At Present In Sub Jail
Mundawar, Alwar)
----Petitioner
Versus
State Of Rajasthan Through Pp , Jaipur
----Respondent
(2 of 3) [CRLMB-8228/2018]
S.B. Criminal Miscellaneous Bail No. 8231/2018
Devendra S/o Ranveer Singh B/c Rajput , R/o Tehsil Mundawar
Police Station Tatarpur, Distt. Alwar (Raj.) (At Present In Sub Jail
Mundawar, Alwar)
----Petitioner
Versus
State Of Rajasthan Through Pp , Jaipur
----Respondent
S.B. Criminal Miscellaneous Bail No. 8362/2018
1. Sunil Kumar S/o Shri Rohitash , R/o Nizampur Police Nangal
Choudhary,district Mahendragarh,haryana (At Present Confined
At Sub Jail Kishangarhbas)
2. Jitendra S/O Shri Data Ram, By Caste Jat, R/O Nayla, Police
Station Nangal Choudhary, District Mahendragarh, Haryana
(At present confined in sub-jail Kishangarhbas)
----Petitioner
Versus
State Of Rajasthan Through Pp , Jaipur
----Respondent
S.B. Criminal Miscellaneous Bail No. 8606/2018
Harit Kumar S/o Harish Chand , R/o Shobhapur, Tehsil Narnaul,
District Mahendragarh, Hariyana (At Present In Sub Jail
Mundawar, Alwar)
----Petitioner
Versus
State Of Rajasthan Through Pp , Jaipur
----Respondent
For Petitioner(s) : Mr.Ripu Daman Singh Naruka,
Mr.Harendra Singh, Mr.S.S.Ola and
Mr.Subhash Sharma for Mr.Gajanand
Yadav
For Respondent(s) : Mr.Sudesh Saini,PP
Mr.Samarth Sharma for Complainant
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
23/07/2018
(3 of 3) [CRLMB-8228/2018]
1. Petitioners have filed these bail applications under Section
439 of Cr.P.C.
2. F.I.R. No.93/2018 was registered at Police Station Tatarpur,
District Alwar for offence under Sections 147, 148, 149, 323, 427,
452 and 307 I.P.C.
3. It is contended by the counsel for the petitioners that there
is cross FIR. The allegation in the FIR is against 60-70 persons. 40
persons have been arrested. No overt act is assigned to the
petitioners. The dispute took place during cricket match. Co-
accused have been enlarged on bail by this Court.
4. Counsel for the complainant and Learned Public Prosecutor
have opposed the bail applications.
5. I have considered the contentions.
6. Considering the contentions put-forth by the counsel for the petitioners, I deem it proper to allow the bail applications.
7. These bail applications are accordingly allowed and it is ordered that the accused-petitioner shall be released on bail provided each of them furnishes a personal bond of Rs. 50,000/- (Rupees Fifty thousand only) and two sureties in the sum of Rs.25,000/- (Rupees Twenty Five thousand only) each to the satisfaction of the learned trial court with the stipulation to appear before that Court and any court to which the matter is transferred, on all dates of hearing and as and when called upon to do so.
8. Copy of this order be placed in the connected files.
(PANKAJ BHANDARI),J Teekam/49-54 Powered by TCPDF (www.tcpdf.org)