Manipur High Court
The Youth Cane And Bamboo Assn vs R.K. Dinesh & Ors on 18 September, 2025
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
IN. 75
SHOUGRAKPAM Digitally signed by
SHOUGRAKPAM DEVANANDA
DEVANANDA SINGH
Date: 2025.09.18 16:46:31
SINGH +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
Cont. Case (C) No. 109 of 2025
The Youth Cane and Bamboo Assn. ... Petitioner
Vs.
R.K. Dinesh & ors. ... Respondents
B E F O R E
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
O R D E R
18-09-2025 Due to paucity of time, hearing of this case cannot be taken up today.
As prayed for by the counsel appearing for the parties, list this case again on 03-10-2025.
JUDGE Devananda