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State of Goa - Section

Section 3 in The Goa Prohibition of Smoking and Spitting Act, 1997

3. Declaration of places of public work or use.

- As soon as may be after the commencement of this Act and thereafter from time to time, the Government may, by notification in the Official Gazette, declare any place to be a place of public work or use in Goa for the purposes of this Act.