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State of Tamilnadu - Section

Section 13 in Tamil Nadu Panchayats (Lease and Licensing of Fishery Rights In Water Sources Vested and Regulated by Village Panchayats and Panchayat Union Councils) Rules, 1999

13. Authority competent to confirm the auction.

- The Inspector of Panchayats shall confirm the auction. In case the lease or auction amount is less than the previous year, it shall be referred to the Inspector for disposal.