Supreme Court - Daily Orders
Indian Bank vs Odat Gmbh on 9 August, 2024
Author: Sanjay Kumar
Bench: Sanjay Kumar
ITEM NO.35 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 4681/2024
INDIAN BANK & ORS. Appellant(s)
VERSUS
ODAT GMBH & ORS. Respondent(s)
(IA No.81148/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.81150/2024-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 09-08-2024 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE SANJAY KUMAR
For Appellant(s) Mr. Tushar Mehta, SG (N/P)
Mr. Amol Chitale, Adv.
Mr. Santosh Kumar Ray, Adv.
Ms. Sonia Dube, Adv.
Ms. Kanchan Yadav, Adv.
Ms. Rituparna Sanyal, Adv.
Ms. Zeba Khan, Adv.
Ms. Saumya Sharma, Adv.
Mr. Tanishq Sharma, Adv.
M/s. Legal Options, AOR
For Respondent(s)
Ms. Henna George, Adv.
Ms. Purti Gupta, AOR
Mr. Shaunak Mitra, Adv.
Mr. Dripto Majumdar, Adv.
Mr. Akash Agarwal, Adv.
Mr. Rohit Amit Sthalekar, AOR
Mr. Sumit Goel, Adv.
Ms. Sreeparna Basak, Adv.
Ms. Aditi, Adv.
M/s. Parekh & Co., AOR
UPON hearing the counsel, the Court made the following
O R D E R
Re-list for final hearing/disposal on the non-miscellaneous Signature Not Verified day in the week commencing 21.10.2024.
Digitally signed by Deepak Guglani Date: 2024.08.12 17:32:58 IST Reason: (DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR