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Allahabad High Court

Paras Nath Srivastava And 4 Others vs State Of U.P. And Another on 23 March, 2018

Author: Bachchoo Lal

Bench: Bachchoo Lal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 
Criminal Modification / Time Extension Application No. 387564 of 2016
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 30873 of 2016
 

 
Applicant :- Paras Nath Srivastava And 4 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Shriprakash Shrivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.
 

Heard Sri Laxmi Prasad Gupta, Advocate, holding brief of Sri Shriprakash Shrivastava learned counsel for the applicants and learned A.G.A. for the State.

Learned counsel for the applicants submits that this is the first time extension application moved on behalf of the applicants for the grant of extension of time.

The time extension application is allowed.

One week further time from today is granted for the applicants to appear and surrender before the court below pursuant to the earlier order of this court dated 27.10.2016. In case, the applicants do not appear before the court below within the aforesaid extended period, no further time shall be granted.

Order Date :- 23.3.2018 Gss