Allahabad High Court
Paras Nath Srivastava And 4 Others vs State Of U.P. And Another on 23 March, 2018
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Criminal Modification / Time Extension Application No. 387564 of 2016 IN Case :- APPLICATION U/S 482 No. - 30873 of 2016 Applicant :- Paras Nath Srivastava And 4 Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Shriprakash Shrivastava Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Heard Sri Laxmi Prasad Gupta, Advocate, holding brief of Sri Shriprakash Shrivastava learned counsel for the applicants and learned A.G.A. for the State.
Learned counsel for the applicants submits that this is the first time extension application moved on behalf of the applicants for the grant of extension of time.
The time extension application is allowed.
One week further time from today is granted for the applicants to appear and surrender before the court below pursuant to the earlier order of this court dated 27.10.2016. In case, the applicants do not appear before the court below within the aforesaid extended period, no further time shall be granted.
Order Date :- 23.3.2018 Gss