Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 23 in The Orissa Nurses and Midwives Registration Act, 1938 23. Bar to prosecutions under this Act. - No Court shall take cognizance of any offence punishable under this Act except on, complaint made with the previous sanction of the Council.
