Kerala High Court
Rajesh.Vp vs State Of Kerala on 7 May, 2021
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 07TH DAY OF MAY 2021 / 17TH VAISAKHA, 1943
Bail Appl..No.2054 OF 2021
CRIME NO.271/2021 OF Mannar Police Station , Alappuzha
PETITIONER/ACCUSED:
RAJESH.VP
AGED 48 YEARS
O.PRABHAKARAN, APARNA HOUSE, M.A.N.COLONY, PONNANI
PO, MALAPPURAM
679577
BY ADVS.
SRI.P.S.ANISHAD
SRI.P.K.VARGHESE
RESPONDENT/S:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
682031
R1 BY PUBLIC PROSECUTOR SMT.M.K.PUSHPALATHA
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
07.05.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl..No.2054 OF 2021
2
P.V.KUNHIKRISHNAN, J
--------------------------------
B.A.No.2054 OF 2021
-------------------------------
Dated this the 7th day of May, 2021
ORDER
This Bail Application is filed under Section 438 of Criminal Procedure Code was heard through Video Conference.
2. The counsel for the petitioner wants to withdraw this Bail Application. Accordingly, this Bail Application is dismissed as withdrawn.
Sd/-
P.V.KUNHIKRISHNAN JUDGE al/-
Bail Appl..No.2054 OF 2021 3 Bail Appl..No.2054 OF 2021 4 IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT / Bail Appl..No.2182 OF 2021 CRIME NO.271/2021 OF Mannar Police Station , Alappuzha PETITIONER/S:
ANAS AGED 38 YEARS ANAS MANZIL, PATHIYOOR, KEERIKKAD P.O, ALAPPUZHA 690580 BY ADVS.
SRI.S.ABHILASH SRI.K.SIJU SMT.S.SEETHA SMT.ANJANA KANNATH SRI.P.VIJAYA BHANU (SR.) RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA 682031 2 STATION HOUSE OFFICER MANNAR POLICE STATION, ALAPPUZHA 689622 R1 BY PUBLIC PROSECUTOR THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 07.05.2021, ALONG WITH Bail Appl..2054/2021, Bail Appl..2363/2021, Bail Appl..2447/2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl..No.2054 OF 2021 5 IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH TUESDAY, THE 27TH DAY OF APRIL 2021 / 7TH VAISAKHA, 1943 Bail Appl..No.2363 OF 2021 CRIME NO.271/2021 OF Mannar Police Station , Alappuzha PETITIONER/S:
ABDUL FAHAD AGED 40 YEARS PALACKAL HOUSE,PONNANI SOUTH,PUTHUPONNANI,ANAPPADI BHAGOM,PONNANI VILLAGE, 679586 BY ADV. SRI.M.DEVESH RESPONDENT/S:
STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA 682031 R1 BY PUBLIC PROSECUTOR THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 07.05.2021, ALONG WITH Bail Appl..2054/2021, Bail Appl..2182/2021, Bail Appl..2447/2021, Bail Appl..3212/2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl..No.2054 OF 2021 6 IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT / Bail Appl..No.2447 OF 2021 CRIME NO.271/2021 OF Mannar Police Station , Alappuzha PETITIONER/S:
MAHABOOB.K.A. AGED 43 YEARS KALLIKKALPADINJARETHIL HOUSE, NIRANAM NORTH P.O, THIRUVALLA 689621 BY ADV. SRI.T.P.PRADEEP RESPONDENT/S:
STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA 682031 R1 BY PUBLIC PROSECUTOR OTHER PRESENT:
P.P.SMT.M.K.PUSHPALATHA THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 07.05.2021, ALONG WITH Bail Appl..2054/2021, Bail Appl..2182/2021, Bail Appl..2363/2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl..No.2054 OF 2021 7 ORDER [ Bail Appl..2054/2021, Bail Appl..2182/2021, Bail Appl..2363/2021, Bail Appl..2447/2021 ] Dated this the 7th day of May 2021 Sd/-
P.V.KUNHIKRISHNAN JUDGE