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[Cites 0, Cited by 0] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(5) in The Oil Mines Regulations, 2017

(5)Every person employed on a rig shall have an adequate understanding of the warning sign of a kick, the standing orders mentioned under sub-regulation (3) and the blowout preventer assembly, and competent person on the rig shall have knowledge to operate the controls for blowout preventer; and blowout prevention drill shall be conducted for this purpose once in seven days.