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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(b) in The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

(b)maintain for a period of five years from the appointed day the percentage of assets required to be maintained under section 24 of the said Act.