Supreme Court - Daily Orders
Transmission Corpn., A.P. Ltd. vs M/S. Rain Calcining Ltd. . on 22 August, 2019
Author: B.R. Gavai
Bench: Arun Mishra, M.R. Shah, B.R. Gavai
1
ITEM NO.102 COURT NO.4 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4569/2003
TRANSMISSION CORPN., A.P. LTD. Appellant(s)
VERSUS
M/S. RAIN CALCINING LTD. . & ORS. Respondent(s)
(PART-HEARD BY HON'BLE ARUN MISHRA, HON'BLE M.R. SHAH AND HON'BLE
B.R. GAVAI, JJ.
IA No. 1/2014 - PERMISSION TO FILE ANNEXURES)
WITH
C.A. No. 5085/2003 (XII-A)
C.A. No. 5084/2003 (XII-A)
C.A. No. 5052/2003 (XII-A)
C.A. No. 5083/2003 (XII-A)
C.A. No. 5079/2003 (XII-A)
C.A. No. 5057/2003 (XII-A)
C.A. No. 5053/2003 (XII-A)
C.A. No. 5066/2003 (XII-A)
C.A. No. 5064/2003 (XII-A)
C.A. No. 5068/2003 (XII-A)
C.A. No. 5054/2003 (XII-A)
C.A. No. 5071/2003 (XII-A)
C.A. No. 5056/2003 (XII-A)
C.A. No. 5077/2003 (XII-A)
Signature Not Verified
C.A. No. 5063/2003 (XII-A)
Digitally signed by
ASHWANI KUMAR
Date: 2019.08.23
16:12:22 IST
Reason:
C.A. No. 5055/2003 (XII-A)
C.A. No. 5080/2003 (XII-A)
2
C.A. No. 5062/2003 (XII-A)
C.A. No. 5073/2003 (XII-A)
C.A. No. 5069/2003 (XII-A)
C.A. No. 5081/2003 (XII-A)
C.A. No. 5076/2003 (XII-A)
C.A. No. 5059/2003 (XII-A)
C.A. No. 5065/2003 (XII-A)
C.A. No. 5067/2003 (XII-A)
C.A. No. 5075/2003 (XII-A)
C.A. No. 5058/2003 (XII-A)
C.A. No. 5082/2003 (XII-A)
C.A. No. 5061/2003 (XII-A)
C.A. No. 5072/2003 (XII-A)
C.A. No. 5070/2003 (XII-A)
C.A. No. 5074/2003 (XII-A)
( and IA No.29089/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
C.A. No. 5060/2003 (XII-A)
C.A. No. 5078/2003 (XII-A)
C.A. No. 7093/2003 (XII-A)
C.A. No. 7103/2003 (XII-A)
C.A. No. 7085/2003 (XII-A)
C.A. No. 7086/2003 (XII-A)
C.A. No. 7080/2003 (XII-A)
C.A. No. 7090/2003 (XII-A)
C.A. No. 7079/2003 (XII-A)
C.A. No. 7084/2003 (XII-A)
C.A. No. 7088/2003 (XII-A)
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C.A. No. 7104/2003 (XII-A)
C.A. No. 7091/2003 (XII-A)
C.A. No. 7089/2003 (XII-A)
C.A. No. 7041/2003 (XII-A)
C.A. No. 7083/2003 (XII-A)
C.A. No. 7092/2003 (XII-A)
C.A. No. 7087/2003 (XII-A)
C.A. No. 7042/2003 (XII-A)
C.A. No. 7102/2003 (XII-A)
C.A. No. 7043-7078/2003 (XII-A)
(and IA No.18620/2018-impleading party)
C.A. No. 7081-7082/2003 (XII-A)
C.A. No. 7105-7106/2003 (XII-A)
C.A. No. 7100-7101/2003 (XII-A)
C.A. No. 7094-7095/2003 (XII-A)
C.A. No. 7096-7097/2003 (XII-A)
C.A. No. 7098-7099/2003 (XII-A)
Date : 22-08-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE B.R. GAVAI
For Appellant(s) Mr. V. Giri, Sr. Adv.
Mr. Nishant Sharma, Adv.
Mr. Rakesh K. Sharma, AOR
Ms. S. Shankar, Adv.
Mr. K. V. Mohan, AOR
Mr. K.V. Balakrishnan, Adv.
Mr. Rahul Kumar Sharma, Adv.
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For Respondent(s)
Mrs. Prabha Swami, AOR
Mr. Vikas Mehta, AOR
Mr. Venkateswara Rao Anumolu, AOR
M/S. Lawyer S Knit & Co, AOR
Mr. Vishwajit Singh, AOR
Mr. C.R. Sridharan, Sr. Adv.
Ms. Jayati Parasar, Adv.
Mr. Ishan Narain, Adv.
Mr. Rajan Narain, AOR
Mr. Parag Tripathi, Sr. Adv.
Mr. Sridhar Potaraju, AOR
Mr. VRN Prasanth, Adv.
Ms. Shwetha, Adv.
Ms. Shiwani T., Adv.
Ms. G. Usha S., Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Mr. Rishi Agrawal, Adv.
Mr. Rajesh Kumar, Adv.
Mr. E. C. Agrawala, AOR
Mr. G. Ramakrishna Prasad, AOR
Mr. A. V. Rangam, AOR
Mr. V. G. Pragasam, AOR
Mrs. D. Bharathi Reddy, AOR
Mr. Y. Raja Gopala Rao, AOR
Mr. B. Adinarayana Rao, Adv.
Mr. Chella Gunaranjan, Adv.
Mr. Sourjya Das, Adv.
Mr. Hitendra Nath Rath, AOR
Mr. Gopal Choudhary, Adv.
Ms. Liz Mathew, Adv.
Ms. Sonali Jain, Adv.
Ms. Navneet R., Adv.
M/S. Mclm & Co., AOR
Mr. C.S. Vaidhyanathan, Sr. Adv.
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Mr. Kuber Dewan, Adv.
Ms. Suvarna Kashyap, Adv.
Mr. S. S. Shroff, AOR
Mr. Umesh Kumar Khaitan, AOR
Ms. K. Mamatha Choudary, AOR
Mr. Rakesh K. Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
List on 27.08.2019 for further hearing as part-heard. List C.A. Nos. 376-377/2009 & C.A. Nos. 7029-7062/2008 along with these matters on the next date of hearing. (ASHWANI KUMAR) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER