Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Punjab - Subsection Section 69(i) in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986 (i)accept the pay scale of the post under Corporation subject to the fixation of their pay in such pay scale by the appointing authority; or
