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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Jharkhand - Subsection

Section 84(2)(b) in Jharkhand Panchayat Raj Act, 2001

(b)all public lanes including earth, stone and other articles, and all drains, bridge-culverts, trees, building materials, implements and other things which are provided for such lanes;