Section 65 in The Haryana New Mandi Townships Building Rules, 1967
65. Inlet within buildings - [Section 4(1)(1)].
- No inlet to a drain, other than a drain for the conveyance solely of trade effluent shall be made within a building, except -(i)a trapped gully fitted with a suitable cover;(ii)an inlet which is a necessary part of the connection of any water closet, bath, sink, urinal, bidet or lavatory basin;(iii)a junction with another drain.
