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[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

State of West Bengal - Subsection

Section 68(3)(i) in The West Bengal Panchayat Act, 1957

(i)extend the period of supersession for such further term, not exceeding Words substituted for the words 'one year' by W.B. Act 10 of 1969.[two years], as it may consider necessary; or