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Shristi Infrastructure Development ... vs Rishima Sa Investments Llc on 5 April, 2021

Bench: D.Y. Chandrachud, M.R. Shah

     ITEM NO.35                          Court 6 (Video Conferencing)                      SECTION XIV

                                   S U P R E M E C O U R T O F                 I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) Nos.4689-4693/2021

     (Arising out of impugned final judgment and order dated 22-02-2021
     in OMP (EFA) (COMM.) No.5/2019 22-02-2021 in EA No.374/2019 22-02-
     2021 in EA No.375/2019 22-02-2021 in EA No.524/2019 22-02-2021 in
     EA No.841/2020 passed by the High Court Of Delhi At New Delhi)

     SHRISTI INFRASTRUCTURE DEVELOPMENT                                                Petitioner(s)
     CORPORATION LIMITED

                                                          VERSUS

     RISHIMA SA INVESTMENTS LLC & ANR.                                                 Respondent(s)

     (With appln.(s) for I.R. and IA No.40834/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.40843/2021-EXEMPTION FROM
     FILING AFFIDAVIT and IA No.40835/2021-PERMISSION TO FILE LENGTHY
     LIST OF DATES)

     Date : 05-04-2021 These petitions were called on for hearing today.

     CORAM :
                                   HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                                   HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)                   Mr.   Darius Khambata, Sr. Adv.
                                         Mr.   Shoeb Alam, Adv.
                                         Mr.   Amit Kumar Mishra, Adv.
                                         Mr.   Vijay Purohit, Adv.
                                         Mr.   Shashank Manish, AOR
                                         Mr.   Harshad Pathak, Adv.
                                         Mr.   Shivam Pandey, Adv.
                                         Ms.   Nidhi Sahay, Adv.
                                         Mr.   Faizan Mithaiwala, Adv.

     For Respondent(s)                   Mr. Shyam Divan, Sr. Adv.
                                         Ms. Anshula Laroiya, Adv.
                                         Mr. Prashant Chaudhary, AOR


                               UPON hearing the counsel the Court made the following
                                                O R D E R

(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Court Master