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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(7) in The M.P. Civil Services (Pension) Rules, 1976

(7)Every order passed by the Government under this rule shall be communicated to the pensioner concerned] [Sub-rules (2) to (7) Inserted by Notification No. FB-6-3-77-R-II-IV, dated 25-1-1977 (w.e.f. 25-2-1977).].