Karnataka High Court
H S Krishna Murthy S/O K.S. Murthy vs The General Manager Bangalore ... on 3 December, 2009
Author: V.Jagannathan
Bench: V.Jagannathan
IN THE? E-EEGH CQLERT OF E{ARNA'"i"'AKA AT' EANGéL{Z'3}?€fE
Dated the 3%? flay of Decexnbez' 212309
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Ageci z;:.~hCiu._t 9» do »« 13fi§}p€iE3i§i"--§f€@_._:f2~béifig..Q;--ifl0r rep. bj;'hi5._fath6I*« V 1:13-{:;L;:ta} guardian Sri §§.}{r*iS§311'£1 §vi1i1TE:hy. S/0 . Z ' . . .Appe1la_I1t5 (kcsgagndcms in MFA. Croiza. N6. 1 T? 3 / '2{}{}8} ' {B3;%Sfff"1€i$hw.a11ath.S.Sl}€t{ar, Advaeate far T T " affiveiiants in MFA 2843/2008.
H " Saba}: Advecaté for c:'0ss»««obje{:*:s§'s. in ' " Z%21§';%.{f:r9b*§*és¢ };'?3f:'3€3€}8. '3 3; is: 1:: 5 ._ "§f§s?;13era§ i'4i3.r:ag&r_. _V Bagzigaiarc Mctropsiitafi 'I'ra31sp0:*{ Carpfiratien, _ K.H.Road, Shanthinagara, Ba:1ga}.9:"e»~;2'?'.
" Rép. by its Chief Law Gfficézr.
v...R¢sp<311de1":t {Crass Qbjectar in }»ffF'A.G:'ob.E¥0. 173 f 25368} { 835; Sri F.S.f}aba§i. zkdvacata for raspamiifint in -%{FfiwN®¢2$43j2fiQ&¢ } Misceikmeous First Appeai fflwad urlczhar Secfien 1"}'3{ 1} of MY Act againgt the jucig,n1er1t and award tiheztcd 5.32.2007 passed in have N0..374{)/120636 on :h5:%£i:§;:.T:é:£ the VI Acid}. Judge, (1'~0ur't of 313131} iiausesi. . MAUI', Evifztropolitian Area, Ba11gal<:>rr3,_-~{$¢§§L"iE';§€0.A:2}, 4 p3_1't£:§; aliuwing the Claim petition;for1:§:o:fi';ge:3Asaiio;3,,V:L:if3:§}"E sesking &11ha1"1r::c=:111e1'1z: fer C0n1p¢:ns§3.:i€;--n:
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-«:21 Ruie 2:2 <_::><:: agairizéythaé;§Vi;ii:i'gi1;«:;i1t._a:1cfAé.ix>'a:{i dated 5] EZZIIZQD'? passed in on the file of the 3.2"}? Add}. SCJ. 83 Max:535,j;Men;:;:e§:4;zvgémépoiitan Area, Baragaiom 23, a2i§a;'ridi"f£gV '~-3e.a;v....cr:0I11pe13sa,ti011 of Rs.4,43s',:3g:>c}%;;?g;:::;1:'%3,i;::az§%+::gt (gag; 7% pa. '1'hiS"af3p(:a1"--afid' t--,i""::.?<i%«.L;V{.4:'i;t:)S$ C3b_§€Cf.i01'l Cflflliflg 011 for hfiarizjzg $118 4d;'3.§.:f,'fi"i<:: Cami': daiivarad the fgfiawitzg : :}'U{}€§ME§\¥'1"' "*§'h3L$ find file crass«-:3b§ec'2:§.a:13 arise gut Qf :_me 'same j":_;dg21€:11": 3f the _§s.§,A.{3;'£'., Bangaiara, I vibe appeal is by the Claizxaants gefiking ____""'E::.§1a:1gem€nIt cf cempensatian Whereas the <:::ess~ °u@¥;2je<:ti0I1s is by the B..M.'"1",{3. qufistianézag the fimfiing 01*'; magfligfinga as we}; as :mn cf caznpeiisatiama '2. E have beam the 3681:3623 Caunaai for the pafiies afld p€:rI.1S6t:i the I'€C{}I'd'.§ Of E313 Case.
3; Thfi lfiarzifid m1.1r1sé:i for theMH¢ia;i:";::«1:f:'s;:::;.. Qfméizziitgéici that the '"f'i'}Z7i::£.3.1"1a_i »*::rr'ed 511:3 takfiizg i.:1(_§031i?& deceased. at E:~;.3,{i2G{}[~ 1361' '§'.;§1C;¥'}§i1 §iT€.Si3i.*':e u L' having pi'-:i>(iuz::€_d the salary' _§}t}1:ér"d§:r.:§1.;;V:}ie11ts in pmof cf '€316 income of 'fig-f:_Vd'¢=:cz:a:=;ed was a graéziate and' 33292335 iviazxagar in Jtipiifil' €m§3Gye:. was aisa e§§ca3;:{;3l::":_écE_%_ é.*.§"i3fi_1:;z«':.S c911f1rmed aha saiaxjgr of €116 <iii=;c€a$-é:ciV"é1é'- per menfgh. '§'11e1's:f0m_, $3.16 Tribzmal c5i;:gi(i,V:1§jt.i:;:i$:1€. §;1}{t:11 Lbs irzcfime at Rs,3sI}€}{}[ ~» .. _ per §;zi;3i1f;i: whiéé'--rajgjggiaziing the a111{)1111E Qf {i€p€i)€§6flC}*", I"3'..Qfi'} '%:'§;i'i':?;.__t.'i1r3-; first a§pf:':i§fi11§ has 1053: his wifs and a chfié Qf 2%'; years; has East his j maithéiff §£Tf1d£f}€ <j&Ce:a5&a' was agaé :26 }£'€8."§'S §2:n§§ 'mg: far ': §..§*ii23'T L:;1t371:s:1ei§! deatiz, thfi daceased xamuid E13233 fiarzzézi ' --'mi;r::§1 imam iilfifiiflfi 311:? ccruid haw taken care :3?" the *,f;a:11i};§,r-' aria' eauid ilaxge given the basic: €dL§€3;ii(}i"i ':0 her 9313; siziici, Under {E1556 Ciffiiiiiiifiiafififlfig {ha mcsme E,:a&§e:': by ifrzari 'F':i§::z::ai fig an the Z£;=ssé2°er aside afié aha Saiiifi % V E36 {aka} at E$s.8,'"?5{};'« per manth. £5 far 3a the §"11_3.éi:"'1g an negiigellcze is Cc:n.c<:3r_I1e«:i. the submission nlaééj "§;:3_ the findiiug 0f the Tzibunal rtzquires 13,0 iIi2?.«31'f€;A;*€:rI1{::§.' *
4. The ieamsd counsel fer thav-§3";'ivf:.«T'.<j., gzsgri Vf}1€§1;€3.}€:"' hami, refeméng to the €Vi(i§€f1(3 {§_ A' thé" :
exa}:I1i:r1ed as Rfili. E, submitit»€»:i:f:ii*;at who was at fault 311$ :1:;§ t tE1&"'E3§;i'5:'§:Vi;i*ix{AeI' $ii'<:'§'*th%rt=: was enough wicitia £31": an .AA_§i€§f:;f.as€é to 218316 avoided comitgg and, ¥:h€mfc:'-re, the dficeaséé 3}SQ."(§£}g13.§--V}Efa_'§1£if$§§;i }1¢ia;£ I'fiS[30fl$iblE fur ififi aczriderif, azici ihfii' T'1*i§3u1"1al 11:1 this regarci requires ::i?,z}_§ii_fiCs§é::oV:L. ",S::%::911dij;:, as far as incame is .. _ {;'OfiC?f1'I1€CL the; *"".i"'-l3*iE_§_';;:_A1A3.a}; has disheiievfid the saiarg 513;? §zf;Gduced'~.at:VAA'i%3:.P- E2 and, therefora, 213$ taiiem the ifieéma V'$;1;.u--".§%$;:3g€.Zrt3<},t'»~« par meiziih, whisk: 13 just aim:
j reraséixafiig. V AA ' ..{{a§fing timfi Eifiafii bath S.i(E€S§ as far as iéiizé fméing '~ 'Q::i§ nfigfigencé is cezzcemzefi, having mgard :0 tbs =.§§z37{ieI1::€ an :*t:c£3:'é am? 113% dfl§CI.I.{£}€I1{ pmduzred at EX;.P~=3._} 1x:.i'?:§{:E": $3 3 may, 3 am of the Vifiw iézai thaugh 1335 deizeasafi was ridiizg a {we 92556161' G11 G16 iefi: side 01" {ha mad, tile B.M.'f'.C. bus, which 'WES <:>I.3'"----t_h€: {ii at side cf the "ma: zvhaeieix ruraning in Eh-féj » V. dirsctiiizn, Cafllfi in cozltact with fhfi 'twat: 'ei"f:t'?;Vf3ii:"§}""'. éj; 3- 130311: which was abeui, 3.312 feet afé;a§T»-9 i1"::1f:1_ t11e _.1€:ff£._§f-Eda p(}I'§i{)I1 csf the mad. Thais >Ti3.f1di<:3 j§;t"*;$:';'--._:i"1a~?:j »Mr;1§:§ugr;' 'V 'E'.'s:ZS. S€()OEfa' was geiug an itésidfi, the' bus Vjirtuaiijg ran inta 3316: v $%,:::V}{3t}%A' é:11AdL'~ the scééifi? at the pczirgnt shown in tha skictzzh'-:::;a9§:_. '{;§ 1€ eviziance cf {ha bus €iri*;éi;":§?é?i3l Eiave ija:'w?é:igh£§ci in the Light cf Ex.?--3 and j"'£i;:,e <;§,t;I'1<i;*Qr','¥«::<1';113L11Vé:"11;s pmduced. 33}: {E716 CEai:11ar1t$Va';"1.ai xiifigé' :}::;:>i:i:i'_L:'s.i<}I1 that -0311 hi: maclmd Q31 gush _§*E;§d61"1€it:._,iS' Vtl1at"-3176 &;'i's;'€:I' of {£15 bus 2130116 wag '§"€iS}:ZV3'€}fiS§§§§:3 far Caiiéixig Elm accidazjzéi. £33 sussh, the: VA3Z~':1z':£if;~:1g c::?j£"'%:.k;*1"§'V'i~";fV2*_i3%.:>";..;21r:ai raquires :12: intexfamzxge.
-V6. Ea ffié quaiizizzm af <:@m§€1"13a'i:i§:1, thmugh "V.'ih%?z::'[§5ua:*§£é{£ czmizséli fax" tins: aiaimafits a;*gz3.s;i ma: fthfi ' . 'i:"§§:;:Q 11i€ augh: me iiavfi been taiififl at R$.8;?5{)j'~, {ha ""v.V'§'i*fi):1::a.i did ROE amagfi thé saiary siips iiifiti' :9 cafiairz défacis in ti10es$ $33133 ta;-*hi{:h am {}§'Q<Z§§.iC€{§ at §Z:s<:.§:'m,§;1 'E16 3333:? ceriiiicaié: is a}.:~3«:} ;:~m{?iu€s::v<'§ iii §j:x'?«8 arsii } talszéug Rate '93" she d{}(?'éf£fi1€3§}ES pmdzzrzai B7; mt: Ciaiii}-afltfi and Ehéi gieceased bfiiflg a gaduate: arm .EEE5f. t2" ad1I:ii:'t:.i,ng ihat; the ztiecsiasézd was '§¥*f§I"§{§.fig "' V' A{in1ini$trafiV€ Mamagei", E am Qf'iiE1%:;«v'ie$¥ gurgrsogs of depaiiiiemstfix, the p€:€:«¥,H:Iiiai*§r €.i3;§u€». {)5 -;_i*§%*:;£: " seivice rallfifired by {ha fi€fi§aSed cm;§p;i.:§éi§. incomfi could be taken **i:Qg<:th«:éi' m0nt.E'1 anti, after deduetizlg if: §:4e8§_.;S},fi§V:(';AS>;SV'bb'1f§1€i a:3:}.{:»1m!:T {if dsgéndazzcy « £118 alnazmft:
wfii wark 91:55 I43S.*'~§9{}8?(}i}{} ,1 -
given c<::1'1§3€I1sai:im'a Llfiéfil' thi:-3 E1€aVj{<;§Vfg;(3€$ Rs.2,i,3i,'3§:'-3&3/~, in taking me: 2i§:"'f}Vf: a4 i:;;::§V21::£.v"mi"-R§.:§,i;}{'}{}/~ pier uremia. rsgard is V' aése? ihfi iz"ié:*éése in me salary haci the fieceasaci ;1é5t&_{§Vie:i ;::i;M &i:}:3..§.ff§_i.a" j'.;1"{'}E.}I1g agé cf 2% years. _ '?I "-44._'§'fi::<r:::
$3375, {aha ézfitrzipensaiimi avg? aifi géis :éQ.%:a:1C€é§.7§3}-= E€s,2,§;3.§$9é3j~ 913: $37' 'ya:-'§1i<:h 863% 8311333 $36 T.1_?ge:_§:; fixeci dapafit in aim Izamfi €32' the ziszzizmr itiafisgi iii} " thé Qhiid at':iiaiI.;S I};};?1j;G§i'i§T§;' and fiffxfi i':»aiai1<:€: shaii E36 gjaid " Em ma f§_i'Si {3}8,§,1'il§'Ji'}3:--~§1il3§}8I1€3, The ratfi 0f §3f}t€i;{'§TS'§. <31: aha €:11§:a:1C$:§ a:z1z§z..:z E 3: 231: €:':% T.§"1{i €jf§"{};t§S-i}fDjii3{Z'£;37{)E15S flied Esfa E116 8.,?;'-¢'i."§".{)f. is, fllfiffifflfiff, dis2":1i$s:E:{l and the appeai :f"3.i<~:~.:§ bjgf.-'-.._i:£f:<3 {:§ai§:":an1:$ is afiawed in part as abeve. The a.:;1'::x2_ ::1i'».§:';.. dfiposit be u'2a_1'1sf€1"":"::{i {<3 tha 'E"ribu3:1a£. % sa/~ Ckcf" V'