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State of Himachal Pradesh - Section

Section 30 in The Himachal Pradesh National Law University Act, 2016

30. Officers of the University.

- The following shall be the officers of the University :-
(a)the Vice-Chancellor;
(b)the Registrar;
(c)Heads of the Departments; and
(d)such other officers as may be prescribed by the statutes or regulations.